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State of Chattisgarh - Section

Section 15 in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

15. Repeal and Saving.

- All rules corresponding to these rules which were in force immediately before the commencement of these rules are hereby repealed :Provided that any orders made, and any action taken under the rules and instructions so repealed, shall be deemed to have been an order made or action taken under the corresponding provisions of these rules.