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State of Punjab - Section

Section 18 in General Conditions of Tariff and Schedules of Tariff

18. Bi-monthly Billing :

Billing of Domestic Supply and Non-residential Supply Consumers shall be done on bi-monthly basis. Consumption blocks/slabs are, therefore, required to be doubled while applying relevant tariff. All other consumers are to be billed on monthly basis in which case no compounding of slabs is required.