Himachal Pradesh High Court
Manish Kumar Sharma vs . State Of Hp And Others on 16 October, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Manish Kumar Sharma vs. State of HP and others .
Execution Petition No.307 of 2023 16.10.2023 Present: Mr. Saurav Thakur, Advocate, vice Mr. Sarthak Mehta, Advocate, for the petitioner.
Mr. Ramakant Sharma, Additional Advocate General, for the respondents/State.
of Notice. Mr. Ramakant Sharma, learned Additional Advocate General, appears, waives and accepts service of notice on behalf of rt the respondents/State. He seeks three weeks' time to ensure complete compliance and file status report.
List on 28.11.2023.
( Vivek Singh Thakur ) Judge ( Bipin C. Negi ) October 16, 2023 (KS) Judge ::: Downloaded on - 17/10/2023 20:48:35 :::CIS