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Himachal Pradesh High Court

Manish Kumar Sharma vs . State Of Hp And Others on 16 October, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Manish Kumar Sharma vs. State of HP and others .

Execution Petition No.307 of 2023 16.10.2023 Present: Mr. Saurav Thakur, Advocate, vice Mr. Sarthak Mehta, Advocate, for the petitioner.

Mr. Ramakant Sharma, Additional Advocate General, for the respondents/State.

of Notice. Mr. Ramakant Sharma, learned Additional Advocate General, appears, waives and accepts service of notice on behalf of rt the respondents/State. He seeks three weeks' time to ensure complete compliance and file status report.

List on 28.11.2023.

( Vivek Singh Thakur ) Judge ( Bipin C. Negi ) October 16, 2023 (KS) Judge ::: Downloaded on - 17/10/2023 20:48:35 :::CIS