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[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Kerala - Subsection

Section 70(3)(i) in Kerala Veterinary and Animal Sciences University Act, 2010

(i)in the case of a teacher or a member of the non-teaching staff of an affiliated college, by the officer authorized under clause (i) of the said sub-section; and