Section 14(3)(f) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

(f)In the case of all other posts, the Director may at his discretion, constitute such Selection Committees as may be considered appropriate by him.

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