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State of Uttar Pradesh - Section

Section 17 in The U.P. Consolidation Department Ministerial and Drawing Staff Service Rules, 1980

17. Procedure for recruitment by promotion.

(1)Recruitment by promotion shall be made on the basis of seniority subject to the rejection of the unfit through a Selection Committee, comprising-
(a)Senior-most Joint Director, Consolidation at the Headquarters.
(b)One of the Deputy Directors at the headquarters nominated by the Consolidation Commissioner.
(c)District Deputy Director of Consolidation nominated by the Consolidation Commissioner.
Note. - In nominating the Officer, the Appointing Authority/Consolidation Commissioner shall keep in view the orders of the Government contained in G.O. No. 15/25/75-Rashtriya Ekikaran, dated May 10, 1976 or such other orders as may be in force at the time of recruitment
(2)The Appointing Authority shall prepare an eligibility list of the candidates, arranged in order of seniority, and place it before the Selection Committee along with their character rolls and such other record, pertaining to them as may be considered proper.