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State of Jammu-Kashmir - Section

Section 14 in Jammu and Kashmir Registration of Births and Deaths Rules, 1975

14. Fees and postal charges payable under section 17

(1)The fee payable for a search to be made or an extract to be issued under section 17 shall be follows: -
(a)Search for a single entry in the first year for which the search is made. : Rs. 1.00
(b)for every additional year for which the search is continued. : Rs. 1.00
(c)for granting extract relating to each birth or death. : Rs. 1.00
(2)Any such extract in regard to a birth or death shall be issued by the Registrar or the officer authorised by the State Government in this behalf in Form No. 9 or, as the case may be, Form No. 10.
(3)Any such extract may be furnished to the person asking for it by post on payment of the postal charges therefor.