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[Cites 0, Cited by 0] [Section 128(16)] [Section 128] [Entire Act]

State of Uttarakhand - Subsection

Section 128(16)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)the carrying out of functions and duties of Gram Panchayat as mentioned in sections 37, 38 and 39;