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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Uttarakhand - Subsection

Section 128(16) in Uttarakhand Panchayati Raj Act, 2016

(16)
(a)action in regard to the sanitation, conservancy, drainage, buildings, public streets and water supply and the prohibition of public nuisance ;
(b)the carrying out of functions and duties of Gram Panchayat as mentioned in sections 37, 38 and 39;