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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(e) in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

(e)Head Mali By promotion from amongst permanentMalis, provided a suitable person isavailable; otherwise, by direct recruitmentof a person possessing requisite knowledgeand experience of gardening and ability to supervise the work of malis.