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State of Uttar Pradesh - Section

Section 4 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

4. Sources of recruitment to class IV Posts:

­The sources of recruitment to the various class IVposts in the establishment shall be as follows :
(a)Peon, Farrash, Coollie, Sewak Bhisti,Sweeper, Mali, Fireman, Chowkidar andLiftman.By direct recruitment as provided in rule 5"Repealed.
"Provided that the services of 'SEWAK' shall be terminable without any notice on therecommendation of the Hon'ble Judge concerned with whom SEWAK is not satisfactorywhereupon the SEWAK concerned shall cease to work:Provided further that the services rendered by the 'SEWAK' shall include domestic workand attending to house­hold chores at the assigned residence.
(b)Jamadar By promotion from amongst permanentpeons, Sewak.
(c)Daftari By promotion from amongst permanentpeons, farrashes and liftmen.Provided that for the post of daftari onlysuch persons shall be eligible who, to thesatisfaction of the appointing authority,posses requisite knowledge and experienceof the work of book binding.
(d)Bundle Lifter By promotion from amongst permanentpeons, farrashes and liftman.
(e)Head Mali By promotion from amongst permanentMalis, provided a suitable person isavailable; otherwise, by direct recruitmentof a person possessing requisite knowledgeand experience of gardening and ability to supervise the work of malis.