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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(f) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(f)The place, date and hour specified in column (7) of the schedule will be the place, date and hour for withdrawal of candidature;