Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(3) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(3)If two or more candidates bear the same name, they shall be distinguished by the addition of their occupation or residence or in some other manner.