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State of Rajasthan - Section

Section 80 in The Rajasthan Waqf Board (Election of Members) Rules, 1999

80. Form of ballot paper.

(1)Every postal ballot paper shall have a counterfoil attached thereto, and the said ballot paper and the counterfoil shall be in such form, and the particulars therein shall be in such language or languages, as the Chief Election Authority may direct.
(2)The names of the candidates shall be arranged on the postal ballot paper in the order in which they appear in the list of candidates.
(3)If two or more candidates bear the same name, they shall be distinguished by the addition of their occupation or residence or in some other manner.