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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Karnataka - Subsection

Section 47(1)(vii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(vii)Two Presidents of Grama Panchayats with manifested track record of strengthening local self-government nominated by the Vice Chancellor