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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(2) in West Bengal Public Works Contractors (Regulation and Control) Act, 2006

(2)Every order made under this section shall be laid, as soon as may be after it is made, before the State Legislature.By order of the Governor,Sd/- Shyamal Kanti Chakraborty,Secy. to the Govt. of West Bengal,Law and Judicial Departments.