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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(16) in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

16.2The REC benefits, if applicable to the Mini-Grid Project as per the J&KSERC (Renewable Power Purchase obligation, its compliance and REC framework implementation) Regulations, 2011 and amendments thereof, inter-connected with Distribution Licensee's System, shall be passed on to the concerned Distribution Licensee.Unit-VII Contractual Framework