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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 30(1) in Securities And Exchange Board Of India (Debenture Trustees) Regulations, 1993

(1)On the from the date of the suspension of the certificate the debenture trustee shall cease to act as a debenture trustee during the period of suspension.