Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Jharkhand - Subsection Section 65(iii) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992 (iii)Sheristedar of any other Court and Accountant must pass the tests prescribed therefor by the High Court.
