Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in The Merchant Shipping (Prevention of Collisions at Sea) Regulations, 1975 11. Intensity of non-electric lights. - Non-electric lights shall so far as practicable comply with the minimum intensities, as specified in the Table given in Section 8 of this Annexure.
