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Union of India - Section

Section 29 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

29. Dress for Ceremonial Guard

.-The dress for the Ceremonial Guard both at Quarter Guard and at other places will be as per pattern laid down by the Inspector-General contained in FHQ Circular No. 2/4/68-P/BSF, dated 31st January, 1969 and such other instructions as may be issued from time to time by the Director-General.