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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(j) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

(j)"Qualifying Examination" means the Higher Secondary School Certificate Examination (Standard XII,10+2 pattern) passed in the Science Stream or equivalent examination;