Section 2(1) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013
(1)In these rules, unless the context otherwise requires,-(a)"Act" means the Gujarat Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007;(b)"Admission" for the purpose of these rules means admission of candidates in the Bachelor of Pharmacy and Diploma in Pharmacy Courses;(c)"Gujarat Board" means the Gujarat Secondary and Higher Secondary School Examination Board established under section 3 of the Gujarat Secondary and HigherSecondary Education Act, 1972;(d)"Gujarat Common Entrance Test (GUJCET)" means the common of entrance test conducted by the Gujarat Board for the purpose of admissions to the professional courses;(e)"Help Center" means the Centre notified by the Admission Committee for facilitation of the candidate for off campus online admission process;(f)"JEE (Main)" means 'Joint Entrance Examination' conducted by JEE Apex Board (JAB), New Delhi for the purpose of admissions to the professional courses;(g)[ "AIPMT" means all India Pre-Medical/Pre-Dental Entrance test (AIPMT) conducted by the Central Board of Secondary Education, New Delhi for the purpose of admissions to the MBBS courses; [Substituted by Notification No. GH/SH/24/2014/PVS/102013/280/S, dated 16.7.2014 (w.e.f. 14.5.2013).](h)"Percentile marks" means the percentile obtained by the candidate by considering the total number of students who have appeared in their respective Board, and have appeared in JEE(Main)/AIPMT/GUJCET of the corresponding academic year;](i)"Pharmacy Course" for the purposes of these rules Pharmacy Course means the Bachelor of Pharmacy and the Diploma in Pharmacy Courses, in the Professional Educational Colleges or Institutions of the State;(j)"Qualifying Examination" means the Higher Secondary School Certificate Examination (Standard XII,10+2 pattern) passed in the Science Stream or equivalent examination;(k)"Website" means the official website of the admission committee to carry out off campus online admission process;(l)"Supernumerary seats" shall have the meaning assigned to it in clause (//) of section 2 of the Act.
