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State of Uttarakhand - Section

Section 67 in Uttarakhand Panchayati Raj Act, 2016

67. General powers and duties of the Kshettra Panchayat.

(1)Conferred under this Act or in relation to acts assigned him by the State Government and with the collection of received project from Gram Panchayat, prepare annual plan and produce before the Zila Panchayat;
(2)To sanction annual plan and Budget of the Gram Panchayat;
(3)To prepare Budget of Kshettra Panchayat and produced before the Zila Panchayat;
(4)To maintain coordination with Gram panchayat and to gives guidelines;
(5)To provide emergency help in the natural calamities; and
(6)To exercise powers and discharge functions assigned or delegated to him by the State Government or Zila Panchayat.In addition to the said powers and duties every Kshettra Panchayat shall exercise its powers and functions within the block/ Khand as refered in secion 74(A).