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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Uttarakhand - Subsection

Section 67(6) in Uttarakhand Panchayati Raj Act, 2016

(6)To exercise powers and discharge functions assigned or delegated to him by the State Government or Zila Panchayat.In addition to the said powers and duties every Kshettra Panchayat shall exercise its powers and functions within the block/ Khand as refered in secion 74(A).