Section 5(2) in The U.P. Secondary Education Services Commission First Regulations, 1983

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State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Secondary Education Services Commission First Regulations, 1983

(2)Until fee is determined or revised under sub-regulation (1), every candidate for selection shall pay to the Commission the fee at the following rates :-

	General	Scheduled Castes	Scheduled Tribes
	Rs.	Rs.	Rs.
(a) For application, fee for teachers and heads ofinstitutions.	15/-	10/-	5/-
(b) For selection to the post of bead of institution	30/-	20/-	10/-
(c) For the selection for the post of teacher throughinterview only.	25/-	15/-	10/-
(d) For the selection for the post of teacher throughcompetitive examination (including interview) :	50/-	35/-	20/-

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State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Secondary Education Services Commission First Regulations, 1983