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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Chattisgarh - Subsection

Section 55(2) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(2)In case of dispute or doubt as to whether a person is disqualified under subsection (1) the Executive Council shall refer such case to the Chancellor, whose decision shall be final.