Section 55 in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011
55. Disqualification for membership.
(1)No person shall be qualified for nomination as member of any of the authorities of the Vishwavidyalaya, if, on the date of such nomination he is : -(a)of unsound mind; or(b)an applicant to be adjudicated as an insolvent or an undischarged insolvent; or(c)sentenced by a criminal court to imprisonment for any offence involving moral turpitude.(2)In case of dispute or doubt as to whether a person is disqualified under subsection (1) the Executive Council shall refer such case to the Chancellor, whose decision shall be final.
