Madhya Pradesh High Court
Richa Arjariya vs The State Of Madhya Pradesh on 25 June, 2018
1 THE HIGH COURT OF MADHYA PRADESH WP-12531-2018 ((RICHA ARJARIYA Vs THE STATE OF MADHYA PRADESH) Gwalior, Dated :25.06.2018 None for the parties.
Notice dated 25/06/2018 is received from the Secretary, High Court Bar Association, Gwalior in following terms:-
"fnukad 25-06-2018 izfr] ekuuh; fizalhiy jftLVªkj egksn; th] e/;izns'k mPp U;k;ky; cSap Xokfy;j fo"k;%& fnukWd 25-06-2018 dks dk;Z ls fojr jgus ds lEcU/k esa vkidks lwpuk iznku djus ckor~A ekuuh; egksn; th] mijksDr fo"k; esa fuosnu gS fd mPp U;k;ky; vfHkHkk"kd la?k] Xokfy;j ds v/;{k Jh vfuy feJk ,oa mik/;{k Jh jktho 'kekZ th ds lkFk ,oa vU; vf/koDrkx.kksa ds lkFk lkxj ds ikl ekyFkkSu esa tkuysok geyk fd;k x;k ftlds fojks/k Lo:i mPp U;k;ky; vfHkHkk"kd la?k] Xokfy;j }kjk vkt fnukWd 25-06-2018 fnu lkseokj dks e/;izn's k mPp U;k;ky; [k.MihB Xokfy;j ,oa vU; lHkh v/khuLFk U;k;ky;ksa ls U;k;ky;hu dk;Z ls fojr jgdj viuk fojks/k izdV djsaxsA Hkonh;
ohjsUnz iky lfpo"
In view whereof, let the matter be posted after four weeks.
(Sanjay Yadav) (S.A. Dharmadhikari)
Judge Judge
pwn*
Digitally signed by
PAWAN KUMAR
Date: 2018.06.26 18:14:08
+05'30'