Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(2)The Assistant Executive Engineer shall cut off the supply of water to any person who sows, plants or grows any unauthorized crop in the irrigable command area and shall also ensure that such person is proceeded against in accordance with the provisions of the Act for contravention of the Act.