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State of Jharkhand - Section

Section 549 in Bihar Education Code, 1961

549. Standard allowances to Superintendents.

- The following table shows the standard allowances to the Superintendents and Assistant Superintendents of hostels attached to Government Schools :-
Number of Boarders.   Allowance for Superintendent. Allowance for Assistant Superintendent.
    Rs. Rs.
20 boys or less .. 15 ..
Between 21 and 30 .. 20 ..
Between 31 and 40 .. 25 10
Between 41 and 50 .. 30 15
Between 51 and 75 .. 40 20
Between 76 and 100 .. 50 25
Above 100 .. 60 30
Note. - (1) If the number of boarders in any month falls below five the Superintendent should be given no allowance but free rent quarters only.
(2)Allowances on the same scale are granted for the superintendence of the hostels attached to the Sanskrit College and Madrasa Islamia Shamshul Huda.(Government of India letter no. 666, dated the 27th July, 1910; D.P.I.'s letter no. 2517, dated the 6th March, 1917; no. 1339, dated the 14th February, 1919; no. 4004, dated the 25th May, 1923; no. 5656, dated the 23rd July, 1924.)