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[Cites 0, Cited by 0] [Section 549] [Entire Act]

State of Jharkhand - Subsection

Section 549(2) in Bihar Education Code, 1961

(2)Allowances on the same scale are granted for the superintendence of the hostels attached to the Sanskrit College and Madrasa Islamia Shamshul Huda.(Government of India letter no. 666, dated the 27th July, 1910; D.P.I.'s letter no. 2517, dated the 6th March, 1917; no. 1339, dated the 14th February, 1919; no. 4004, dated the 25th May, 1923; no. 5656, dated the 23rd July, 1924.)