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Madhya Pradesh High Court

Sunil Tiwari vs Mathura Prasad Soni on 12 April, 2019

1 CR-250-2019 The High Court Of Madhya Pradesh CR-250-2019 (SUNIL TIWARI Vs MATHURA PRASAD SONI) 1 Jabalpur, Dated : 12-04-2019 None for the applicant despite repeated calls, therefore, the case is adjourned.

(NANDITA DUBEY) JUDGE rss Digitally signed by RAVI SHANKAR SHRIVASTAVA Date: 12/04/2019 17:43:07