Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] Securities And Exchange Board Of India - Subsection Section 38(2) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996 (2)Every depository shall intimate the Board the place where the records and documents are maintained.
