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[Cites 0, Cited by 0] [Section 52(7)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(7)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)The society shall send three copies of the voters' list to the Election Officer at least [ten clear days] [Substituted by G.O. Ms. No. 716, Co-operation, Food and Consumers Protection, dated the 19th August 1989.] prior to the date of poll.