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State of Punjab - Section

Section 23 in The Punjab Capital (Development and Regulation) Building Rules, 1952

23. Gallery floors and mezzanine floors.

- Where gallery floors and mezzanine floors are built, they shall comply with the following :-
(i)[ They shall not be built in any room the height of which is less than 4.9 M.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]
(ii)gallery floors shall not cover more than one-third, and mezzanine floor shall not cover more than one-fourth of the floor area of the rooms in which they occur; and
(ii)[ They shall not be lower than 2.28 meters when measured from the surface of the floor to the under surface of the gallary or mezzanine floor.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]
[24. "Maximum height of a building. - The maximum height to which to any building may be built shall be in accordance with the Zoning Plan, Architectural Controls, Frame Controls etc.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]