- [(1) There shall be a Village Council for each block of villages as may be notified by the Government under sub-section (1) of Section-3 consisting of approximately 6000 to 8000 tribal population.] [Substituted by Assam Act no. 8 of 2001.](2)For the purposes of sub-section (1) above, there shall be as many village councils as may be specified by the Government by notification in the Official Gazette.Chapter - II The General Council
