Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Assam - Subsection Section 4(2) in Mising Autonomous Council Act, 1995 (2)For the purposes of sub-section (1) above, there shall be as many village councils as may be specified by the Government by notification in the Official Gazette.Chapter - II The General Council
