Himachal Pradesh High Court
Bishamber Lal vs . Hrtc & Anr. on 12 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
CWP No. 2246 of 2023 .
12.7.2023 Present:- Mr. Rajeev Sharma,Advocate, for the petitioner.
Mr. Ajay Chauhan, Advocate, for the respondents.
Two weeks' further time, as prayed for, is granted to the respondents to file compliance report, failing which erring official(s) shall personally remain present in the Court on the next date of hearing. List on 26.7.2023.
(Tarlok Singh Chauhan) Judge [[ (Satyen Vaidya) Judge 12th July, 2023 (Guleria) ::: Downloaded on - 12/07/2023 21:07:53 :::CIS