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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(1)(b) in The Tamil Nadu Aquaculture (Regulation) Act, 1995

(b)an order of the Director under sub-section (4) of section 14, may in such form, in such manner and within such period, as may be prescribed, appeal to the Government: