Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 156] [Entire Act] Union of India - Subsection Section 156(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (3)The programme shall also contain activities for monitoring and control of failure mechanisms that may lead to such fault modes.
