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Union of India - Section

Section 156 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

156. Maintenance programme .-(1) Fault modes which constitute a risk to health, safety or environment, shall be systematically prevented by means of a maintenance programme.

(2)The programme shall comprise activities for monitoring of performance and technical condition, which will ensure that fault modes that are developing or have occurred are identified and corrected.
(3)The programme shall also contain activities for monitoring and control of failure mechanisms that may lead to such fault modes.