Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(1) in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017 (1)For the teaching posts the criterion determined by the UGC will be followed by the Institute, in accordance with the order of the state government.
