Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 10 in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017

10. Retirement Age.

(1)For the teaching posts the criterion determined by the UGC will be followed by the Institute, in accordance with the order of the state government.
(2)Retirement Age limit for the administrative officers and Non-teaching employees of the Institute will be in conformity with the employees of the state government.