Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 4 in Bihar Legislature (Facility of Computer Equipment to Member) Rules, 2011 4. Advance Payment. - The Assembly/Council Secretariat shall make advance payment to the member against Pro forma Invoice issued by the Authorised dealer/ supplier.
