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State of Haryana - Section

Section 107 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

107. Soil pipes and soil ventilating pipes [Sections 8(2) and 25(2)(f)].

- A soil, pipe or a soil ventilating pipe shall be -
(i)easily accessible throughout its course and adequately protected where necessary, from damage,
(ii)circular,
(iii)of an internal diameter of not less than 4 inches,
(iv)carried upwards to such a height and in such a manner so as to prevent any nuisance or injury or danger to health arising from the emission of foul air from such pipe, the minimum height being 2'-3" above the roof top, and
(v)be fitted at the open and with a suitable granting or cover admitting the free passage of air.