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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Haryana - Subsection

Section 107(iv) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(iv)carried upwards to such a height and in such a manner so as to prevent any nuisance or injury or danger to health arising from the emission of foul air from such pipe, the minimum height being 2'-3" above the roof top, and