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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Uttarakhand - Subsection

Section 5(2)(b) in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003

(b)In Mechanical Branch :
(i)40.00% shall be filled in from amongst such substantively appointed Junior Engineers (Mechanizes) who possess Bachelor's Degree in Mechanical Engineering from a recognized Institution or are Associate Members of the Institution of Engineers (India) (Civil Engineering Branch) and who have completed three years' Service as such, on the first day of the year of recruitment; and
(ii)9.33 percent shall be filled in from amongst such substantively appointed Junior Engineers (Mechanical) who possess Bachelor's Degree in Civil Engineering from a recognized Institution or is an Associate Member of Institution of Engineers (India) (Mechanical Engineering Branch) and who have completed three years Service as such, on the first day of the year recruitment. In the 9.33 quota, if the candidate will not available then according to Rule of 5(b) (one) the post will be filled in by the Junior Engineer (Mechanical):