Section 48 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
48. Kinds of leave.
- Subject to the provisions of these Regulations the following kinds of leave may be granted to an employee :-(i)Casual Leave;(ii)Ordinary Leave;(iii)Sick Leave;(iv)Special Leave;(v)Extraordinary Leave;(vi)Maternity Leave.
