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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Chattisgarh - Subsection

Section 54(2)(vi) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

(vi)Report of cancelled e-stamp certificates.-Report pertaining to any specified day or period relating to any particular or all the collector of Stamps;